Registered

PICCADILY MATURED BLENDED WHISKY
Application No
3403371 		Application Date
05-11-2016 		Class
32
Proprietor
PICCADILY AGRO INDUSTRIES LTD. 		Used Since
01-11-2016 		Valid Upto
05-11-2026
Journal No
1780-0 		Journal Date
16-01-2017
Description
BEER, ALE, STOUT AND PORTER; CARBONATED WATERS; MINERAL AND AERATED WATERS AND OTHER NON-AICOHOLIC DRINKS & BEVERAGES; SODA WATER. TONIC WATER, FRUIT DRINKS, COLD DRINK, SOFT DRINKS; SPORT DRINKS; ISOTONIC DRINKS; FRUIT JUICES & SQUASHES; SHARBATS; BEVERAGE CONCENTRATES; SYRUPS, POWDERS, RAVOURINGS AND OTHER PREPARATIONS FOR MAKINGS BEVERAGES INCLUDED IN CLASS 32.


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