Withdrawn

photoconcierge Logo
Application No
3087266 		Application Date
27-10-2015 		Class
9
Proprietor
PHOTO CONCIERGE PRIVATE LIMITED 		Used Since
30-01-2015 		Valid Upto
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Journal No
- 		Journal Date
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Description
DOWNLOADABLE ELECTRONIC IMAGES, PICTURES, PHOTOGRAPHS, ARCHIVAL PHOTOGRAPHS, PHOTOGRAPHY PICTORIAL IMAGES, STILL IMAGES, ART REPRODUCTIONS, FILM, VIDEO, GRAPHIC DESIGNS, NEWS IMAGES, AUDIO DATA, MUSICAL SOUND RECORDINGS, MULTIMEDIA RECORDINGS, DIGITAL MEDIA, DIGITAL MATERIALS, DIGITAL CONTENT, ALL STORED OR RECORDED ON ELECTRONIC OR COMPUTER MEDIA OR DOWNLOADABLE FROM DATABASES; COMPUTER SOFTWARE TO ENABLE UPLOADING, DOWNLOADING, ACCESSING, POSTING, DISPLAYING, BLOGGING, SHARING OF PERSONAL IDENTITY DATA, IMAGES, PICTURES, PHOTOGRAPHS, ARCHIVAL PHOTOGRAPHS, PHOTOGRAPHY PICTORIAL IMAGES, STILL IMAGES, MOVING IMAGES, ART REPRODUCTIONS, FILM, VIDEO, GRAPHIC DESIGNS, NEWS IMAGES, AUDIO DATA, MUSICAL SOUND RECORDINGS, MULTIMEDIA RECORDINGS, PHOTOGRAPHY AND OTHER DIGITAL CONTENT VIA COMPUTER AND COMMUNICATION NETWORKS; DOWNLOADABLE SOFTWARE FOR SEARCHING, LICENSING, PURCHASING AND DOWNLOADING DIGITAL CONTENT; DOWNLOADABLE COMPUTER SOFTWARE FOR USE IN THE FIELD OF CREATING VISUAL MEDIA, GRAPHIC IMAGES, NEWS IMAGES, VIDEO CLIPS, FILM FOOTAGE AND AUDIO DATA; DOWNLOADABLE COMPUTER SOFTWARE FOR DESKTOP PUBLISHING, ELECTRONIC PUBLISHING AND PRINTING OF PHOTOGRAPHIC IMAGES, INTERACTIVE MULTIMEDIA PRODUCTS FOR STORING, ORGANIZING, SEARCHING, DOWNLOADING, LICENSING AND MANAGING LICENSES OF STILL IMAGES, MOVING IMAGES, AUDIO, VIDEO, PHOTOGRAPHS AND TEXT; COMPUTER SOFTWARE FOR ACCESSING, STILL IMAGES, MOVING IMAGES, AUDIO AND TEXT; FILE MANAGEMENT SOFTWARE FOR SEARCHING, BROWSING, SELECTING, AND RETRIEVING FILES WITHIN A PROGRAM AND FOR OPENING AND SAVING IMAGES TO VARIOUS FILE FORMATS.


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