Registered

PDIPL (LABEL)
Application No
1565136 		Application Date
05-06-2007 		Class
19
Proprietor
NIMMI BUILD TECH PRIVATE LIMITED 		Used Since
30-03-2006 		Valid Upto
05-06-2017
Journal No
1433-0 		Journal Date
01-02-2010
Description
BUILDING MATERIALS (NON-METALLIC), NON-METALLIC RIGID PIPES FOR BUILDING, ASPHALT, PITCH AND BITUMEN,NON-METALLIC TRANSPORTABLE BUILDINGS, CEMENT, BRICKS AND TILES.


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