Registered ongo pump |
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Application No 3058387 |
Application Date 17-09-2015 |
Class 9 |
Proprietor AGS TRANSACT TECHNOLOGIES LTD. |
Used Since 01-07-2014 |
Valid Upto 17-09-2025 |
Journal No 1764-0 |
Journal Date 26-09-2016 |
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Description Bio metric identification apparatus and devices for identification verification and detection; Encoded magnetic cards and bracelets; Smart cards; Portable diagnostic and identification apparatus not for medical purposes; Radio frequency identification (RFID) tags, cards; Readers (bar code; data processing equipment; optical characters ); Software programs; Anti-theft warning apparatus; Electronic tags; Transmitters of electronic signals; Telecommunication transmitting sets; |
Some PAST Judgements / Case Laws containing "ongo pump" |
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