Registered

ONGO (logo)
Application No
2898269 		Application Date
10-02-2015 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
01-07-2014 		Valid Upto
10-02-2025
Journal No
1750-0 		Journal Date
20-06-2016
Description
COMPUTER SOFTWARE FOR CONTROLLING AND MANAGING ACCESS SERVER APPLICATIONS, COMPUTER SYSTEM AND APPLICATION DEVELOPMENT, DEPLOYMENT AND MANAGEMENT, SOFTWARE FOR THE OPERATIONAL MANAGEMENT OF PORTABLE ELECTRONIC CARDS, CURRENCY COUNTING MACHINES; CASH DISPENSERS, AUTOMATED TELLER MACHINES (ATM), INTERACTIVE COMPUTER KIOSKS COMPRISING COMPUTERS, COMPUTER HARDWARE, COMPUTER PERIPHERALS AND COMPUTER OPERATING SOFTWARE


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