Registered ONGO |
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Application No 2873451 |
Application Date 31-12-2014 |
Class 37 |
Proprietor AGS TRANSACT TECHNOLOGIES LTD. |
Used Since 01-07-2014 |
Valid Upto 31-12-2024 |
Journal No 1799-0 |
Journal Date 29-05-2017 |
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Description REPAIR OR MAINTENANCE OF VENDING MACHINES |
Some PAST Judgements / Case Laws containing "ONGO" |
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