Registered

ONEGO
Application No
2888892 		Application Date
23-01-2015 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
31-05-2014 		Valid Upto
23-01-2025
Journal No
1852-0 		Journal Date
04-06-2018
Description
COMPUTER SOFTWARE FOR CONTROLLING AND MANAGING ACCESS SERVER APPLICATIONS ; COMPUTER SOFTWARE FOR COMPUTER SYSTEM AND APPLICATION DEVELOPMENT, DEPLOYMENT AND MANAGEMENT;SOFTWARE FOR THE OPERATIONAL MANAGEMENT OF PORTABLE ELECTRONIC CARDS;CURRENCY COUNTING MACHINES;CASH DISPENSERS;AUTOMATED TELLER MACHINES (ATM);INTERACTIVE COMPUTER KIOSKS COMPRISING COMPUTERS, COMPUTER HARDWARE, COMPUTER PERIPHERALS, AND COMPUTER OPERATING;COMPUTER SOFTWARE FOR E-COMMERCE MANAGEMENT


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