Registered

ONEGO
Application No
2888896 		Application Date
23-01-2015 		Class
38
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
31-05-2014 		Valid Upto
23-01-2025
Journal No
1800-0 		Journal Date
05-06-2017
Description
PROVIDING ELECTRONIC TRANSMISSION OF CREDIT CARD;TRANSACTION AND ELECTRONIC PAYMENT VIA A GLOBAL COMPUTER NETWORK; TELECONFERENCING AND TELEPRESENCE COMMUNICATION SERVICES OFFERED BY MEANS OF A KIOSK;TRANSFER OF DATA BY TELECOMMUNICATIONS; ELECTRONIC TRANSMISSION OF LOAN DOCUMENTS, DIGITAL FILES,MAIL AND MESSAGES;COMMUNICATION SERVICES, NAMELY, PROVIDING ELECTRONIC TRANSMISSION OF INFORMATION STORED IN A DATABASE VIA INTERACTIVELY COMMUNICATING COMPUTER SYSTEMS;PROVIDING ACCESS TO DATABASES, THE INTERNET;SATELLITE, CABLE, NETWORK TRANSMISSION OF DATA.


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