Refused

NUTRIVA
Application No
1826535 		Application Date
08-06-2009 		Class
30
Proprietor
OCTTANTIS NOBEL LABS PVT. LTD 		Used Since
07-01-2005 		Valid Upto
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Journal No
 Journal Date
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Description
[CLASS:30] COFFEE, TEA, COCOA, SUGAR, RICE, TAPIOCA, SAGO, COFFEE SUBSTITUTES, FLOUR AND PREPARATIONS MADE FROM CEREALS, BREAD, BISCUITS, CAKES, PASTRY AND CONFECTIONERY,ICES, HONEY, TREACLE, YEAST, BAKING POWDER, SALT, MUSTARD, PEPPER, VINEGAR, SAUCES, SPICES, ICE & FOOD PRODUCTS NOT INCLUDED IN OTHER CLASSES & BAKERY ITEMS


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