Registered

NITESH WASHINGTON FINANCE
Application No
3511470 		Application Date
21-03-2017 		Class
36
Proprietor
NITESH INDUSTRIES PRIVATE LIMITED 		Used Since
--- 		Valid Upto
21-03-2027
Journal No
1828-0 		Journal Date
18-12-2017
Description
ADVISORY SERVICES RELATED TO LOAN SERVICES; CREDIT AND LOAN SERVICES; PROVISION OF LOANS; ARRANGEMENT OF LOANS; FINANCIAL LOAN SERVICES; FINANCING AND LOAN SERVICES; LOAN ADVICE AND LOAN PROCUREMENT SERVICES; PROVISION OF COMMERCIAL, CONSUMER, INDUSTRIAL, HOME, REAL ESTATE, SECURED LOANS; PERSONAL LOAN SERVICES; PROVIDING TEMPORARY LOANS; MORTGAGE LOAN SERVICES; STUDENT LOAN SERVICES; HIRE PURCHASE FINANCING SERVICES; PROVISION OF FUNDS FOR HIRE PURCHASE AND LEASING; ARRANGING THE HIRE PURCHASE OF GOODS; BROKERAGE FOR HIRE PURCHASE; LOAN AND CREDIT AND LEASE – FINANCE SERVICES.


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