Registered

NIMMI BUILDERS
Application No
1894652 		Application Date
11-12-2009 		Class
37
Proprietor
NIMMI BUILD TECH PVT.LTD. 		Used Since
--- 		Valid Upto
11-12-2029
Journal No
1709-0 		Journal Date
07-09-2015
Description
BUILDING CONSTRUCTION, REPAIR AND INSTALLATION SERVICES.


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