Withdrawn

NEOSTEEL
Application No
3062398 		Application Date
22-09-2015 		Class
6
Proprietor
JSW STEEL LIMITED 		Used Since
26-01-2015 		Valid Upto
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Journal No
 Journal Date
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Description
[CLASS:6] THERMO-MECHANICAL TREATED (TMT) STEEL BARS AND RODS; PIPES, BARS, RODS, TUBES, RINGS, STRIPS, SECTIONS, SHEETS, FLATS, BALLS, CABLES(NON-ELECTRIC), WIRES(NON-ELECTRIC), COILS (NON-ELECTRIC), FOILS AND CHAINS MADE OF STEEL, METALS AND METAL ALLOYS; ROLLED AND CAST BUILDING MATERIALS; ORES; UNWROUGHT AND PARTLY WROUGHT COMMON METALS; ROLLED, DRAWN OR EXTRUDED SEMI-FINISHED ARTICLES OF METAL AND METAL ALLOYS.

Associated Trademarks
  NEOSTEEL, Class 6,   Opposed
  NEOSTEEL PURE TMT BARS, Class 6,   Withdrawn


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