Registered

NAVIGATE YOUR NEXT
Application No
3791986 		Application Date
29-03-2018 		Class
41
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
29-03-2028
Journal No
1908-0 		Journal Date
01-07-2019
Description
IN RESPECT OF EDUCATION AND TRAINING SERVICES, ALL RELATING TO COMPUTERS AND COMPUTER PROGRAMS; INCLUDING, PROVIDING TRAINING IN THE FIELDS OF COMPUTERS, COMPUTER SOFTWARE AND COMPUTER-RELATED TECHNOLOGY; PROVIDING ON LINE TRAINING AND TUTORIALS IN THE FIELDS OF COMPUTERS AND COMPUTER SOFTWARE; AND PROVIDING ON LINE INFORMATION ABOUT TRAINING FOR COMPUTERS AND COMPUTER SOFTWARE; CORRESPONDENCE COURSES; ORGANIZING, ARRANGING AND CONDUCTING CONFERENCES, EXHIBITIONS AND SEMINARS, ALL RELATED TO COMPUTERS, COMPUTER PROGRAMS AND COMPUTER - RELATED TECHNOLOGY; COMPUTER SERVICES, NAMELY CREATING TEXT, SOUND, GRAPHICS AND VIDEO FOR USE ON COMPUTER NETWORKS, WIRELESS NETWORKS AND GLOBAL COMMUNICATIONS NETWORKS; PUBLISHING SERVICES, PUBLICATION OF BOOKS; PROVIDING ON-LINE MAGAZINES IN A WIDE VARIETY OF FIELDS, NAMELY COMPUTERS, TECHNOLOGY AND THE INTERNET, VIA CABLE AND SATELLITE NETWORKS, WIRELESS NETWORKS, COMPUTER NETWORKS AND GLOBAL COMMUNICATION NETWORKS; ORGANIZATION OF COMPETITIONS AND EXHIBITIONS; PROMOTION OF SCIENCE AND RESEARCH AND ORGANIZATION OF COMPETITIONS RELATING TO SCIENCE AND RESEARCH, PARTICULARLY IN THE FIELD OF PHYSICAL SCIENCES, MATHEMATICAL SCIENCES, LIFE SCIENCES, SOCIAL SCIENCES AND ECONOMICS, INCLUDING THE AFORESAID SERVICES PROVIDED THROUGH THE DISTRIBUTION OF PRIZES AND DIPLOMAS AND INFORMATION PERTAINING THERETO; ARRANGING OF AWARD CEREMONIES TO RECOGNISE ACHIEVEMENT; ORGANIZATION OF EDUCATIONAL SEMINARS, EDUCATIONAL WORKSHOPS AND PROVISION OF EDUCATIONAL INFORMATION; ARRANGING AND ORGANIZING WORKSHOPS AND TRAINING WITHIN EDUCATIONAL AND RESEARCH INSTITUTIONS; PROVISION OF EDUCATIONAL MATERIALS FOR USE IN EDUCATIONAL WORKSHOPS; LOANING OF EDUCATIONAL MATERIALS FOR EDUCATIONAL PURPOSES; PUBLICATION OF ELECTRONIC PUBLICATIONS ON LINE [NOT DOWNLOADABLE]; PUBLICATION OF ELECTRONIC BOOKS AND JOURNALS ON LINE [NOT DOWNLOADABLE]; PROVIDING OF ELECTRONIC BOOKS, TEXTS, CATALOGUES, PERIODICALS, AUDIO-VISUAL RECORDINGS AND READINGS ON-LINE; PRODUCTION OF AUDIO-VISUAL PRESENTATIONS; FINANCIAL MANAGEMENT SERVICES RELATING TO BANKING, BANKING INSTITUTIONS AND CORPORATE FINANCES; ARRANGING AND CONDUCTING OF CONFERENCES, CONGRESSES, SEMINARS, SYMPOSIUMS AND WORKSHOPS; COACHING (TRAINING), EDUCATION INFORMATION AND EXAMINATION; ORGANIZATION OF EXHIBITIONS FOR EDUCATIONAL PURPOSES; TEACHING; VOCATIONAL GUIDANCE; VOCATIONAL RETRAINING; WRITING OF TEXTS.


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