Registered

NAVIGATE YOUR NEXT
Application No
3791986 		Application Date
29-03-2018 		Class
37
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
29-03-2028
Journal No
1908-0 		Journal Date
01-07-2019
Description
INSTALLATION AND MAINTENANCE OF COMPUTER HARDWARE AND COMMUNICATION APPARATUS; INFORMATION AND CONSULTANCY REFERRING TO INSTALLATION AND MAINTENANCE OF COMPUTER HARDWARE VIA COMPUTER NETWORK.


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