Registered

NAVIGATE YOUR NEXT
Application No
3791986 		Application Date
29-03-2018 		Class
35
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
29-03-2028
Journal No
1908-0 		Journal Date
01-07-2019
Description
MANAGEMENT CONSULTING AND ADVISORY SERVICES IN THE AREAS OF CORPORATE GROWTH STRATEGY, INNOVATION AND GROWTH PROCESSES, ORGANIZATIONAL TRANSFORMATION, AND TALENT MANAGEMENT AND DEVELOPMENT STRATEGIES; BUSINESS CONSULTING SERVICES; ASSISTANCE, ADVISORY SERVICES AND CONSULTANCY WITH REGARD TO BUSINESS PLANNING, BUSINESS ANALYSIS, BUSINESS MANAGEMENT, AND BUSINESS ORGANIZATION; BUSINESS MANAGEMENT AND BUSINESS ADMINISTRATION CONSULTANCY SERVICES; ADVERTISING VIA GLOBAL COMPUTER NETWORK; ON-LINE INTERNET SERVICES; OFFICE FUNCTIONS; COMMERCIAL OR INDUSTRIAL PROJECT MANAGEMENT ASSISTANCE; PROJECT MANAGEMENT IN INFORMATION TECHNOLOGY; INFORMATION AND CONSULTANCY REFERRING TO ALL AFORESAID SERVICE VIA GLOBAL COMPUTER NETWORKS; SYSTEMIZATION OF INFORMATION INTO COMPUTER DATABASES; PROMOTION OF SCIENCE AND RESEARCH (INFORMATION AND MARKETING); ADVERTISING, MARKETING AND PROMOTION SERVICES; TECHNICAL COUNSELLING FOR BUSINESS ESTABLISHMENT AND MANAGEMENT; PROVIDING ON-LINE RETAIL STORE SERVICES FEATURING CD-ROMS, VIDEOS AND SOFTWARE; ADMINISTRATIVE SERVICES; BUSINESS ORGANISATION ADVICE IN THE FIELD OF ELECTRONIC COMMERCE; SETTING UP DATABASES; SERVICES FOR THE COLLECTION, TRANSMISSION, PROCESSING AND STORAGE OF MESSAGES AND DATA VIA ELECTRONIC MEANS AND OTHERWISE; INFORMATION AND CONSULTANCY REFERRING TO ALL AFORESAID SERVICES; BUSINESS AND INDUSTRIAL MANAGEMENT ASSISTANCE; BUSINESS AND INDUSTRIAL EFFICIENCY EXPERT SERVICES; OUTSOURCING SERVICES; DATA SEARCH IN COMPUTER FILES FOR OTHERS; COMPUTERIZED FILE MANAGEMENT; BUSINESS INFORMATION, APPRAISAL, INVESTIGATION AND RESEARCH; BUSINESS AUDITING; MARKETING RESEARCH AND STUDIES; COMPILATION OF STATISTICS; PERSONNEL MANAGEMENT CONSULTANCY; BUSINESS TRANSFORMATION SERVICES; PROMOTION OF INNOVATIVE, UNIQUE, TECHNICALLY FEASIBLE AND ECONOMICALLY VIABLE SOLUTIONS RELATED TO TECHNOLOGY; CONDUCTING EMPLOYEE INCENTIVE AWARD PROGRAMS TO PROMOTE INNOVATIVE AND UNIQUE IDEAS AND SOLUTION SERVICES.


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