Registered

NAMSTE INDIA (LOGO)
Application No
2100673 		Application Date
17-02-2011 		Class
29
Proprietor
NIF PRIVATE LIMITED 		Used Since
--- 		Valid Upto
17-02-2021
Journal No
1825-0 		Journal Date
27-11-2017
Description
MILK AND MILK PRODUCTS, BUTTER, CHEESE, CREAM, CURD, FLAVOURED MILK, FOOD PREPARATIONS WITH MILK BASE, MILK SUBSTITUTES, ICE MILK, CONDENSED MILK, DEHYDRATED MILK, EVAPORATED M|LK. MILK POWDER, MALTED MILK POWDER, SHRIKHAND, PURE CHEE, MALAL GRAVY, MEAT, FISH, POULTRY AND GAME, MEAT EXTRACTS, PRESERVED, DRIED AND COOKED FRUITS, DRY FRUITS, PULPS CHUTNEY, VEGETABLES. JELLIES, JAMS, PRUIT SAUCES, EGGS, EDIBLE OILS. FATS, REFINED VEGETABLE OIL AND VANASPATI OIL, POTATO CHIPS, POTATO CRISPS (WAFERS), SALAD DRESSINGS, SoUPS, SOYABEAN PREPARATION, MAYONNAISE, GELATIN FOR FOOD, MILK JELLY, MARMALADE, DAIRY PRODUCTS, CANNED PRODUCTS INCLUDED IN CLASS 29.


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