Registered

NAMASTE INDIA (LABEL)
Application No
2351099 		Application Date
20-06-2012 		Class
1
Proprietor
NIF PRIVATE LIMITED 		Used Since
--- 		Valid Upto
20-06-2022
Journal No
1913-0 		Journal Date
05-08-2019
Description
CHEMICAL USED IN INDUSTRY, SCIENCE, PHOTOGRAPHY. AGRICULTURE, HORTICULTURE AND FORESTRY, UNPROCESSED ARTIFICIAL RESINS, UNPROCESSED PLASTICS, MANURES, FIRE EXTINGUISHING COMPOSITIONS, TEMPERING AND SOLDERING PREPARATIONS, CHEMICALS SUBSTANCES FOR PRESERVING FOODSTUFFS, TANNING SUBSTANCES AND ADHESIVE USED IN INDUSTRY


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