Objected

NAMASTE INDIA GADHA MAZA
Application No
3598508 		Application Date
24-07-2017 		Class
29
Proprietor
NIF PRIVATE LIMITED 		Used Since
01-04-2007 		Valid Upto
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Journal No
- 		Journal Date
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Description
Milk and milk products, butter, cheese, cream, curd, flavored milk, food preparations with milk base, milk substitutes, ice milk, condensed milk, dehydrated milk, evaporated milk, milk powder, malted milk powder, shrikhand, pure ghee and malai


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