Registered

NAMASTE INDIA CREAMY DELICIOUS DAHI
Application No
3329826 		Application Date
06-08-2016 		Class
29
Proprietor
M/S. NIF PRIVATE LIMITED 		Used Since
01-04-2007 		Valid Upto
06-08-2026
Journal No
1926-0 		Journal Date
04-11-2019
Description
Milk and milk products, butter, cheese, cream, curd, milk substitutes, condensed milk, dehydrated milk, evaporated milk, milk powder, malted milk powder, shrikhand, pure ghee, malai, preserved, dried and cooked fruits, dry fruits, pulps jellies, jams, edible oils, fats, refined vegetable oil and vanaspati oil, potato chips, potato crisps (wafers), soups, mayonnaise, gelatin for food, milk jelly and canned products


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