Registered

NAMASTE INDIA CHOTU
Application No
3195455 		Application Date
25-02-2016 		Class
29
Proprietor
M/S. NIF PRIVATE LIMITED 		Used Since
01-04-2011 		Valid Upto
25-02-2026
Journal No
1814-0 		Journal Date
11-09-2017
Description
Milk and milk products, butter, cheese, cream, curd, flavored milk, food preparations with milk base, milk substitutes, ice milk, condensed milk, dehydrated milk, evaporated milk, milk powder, malted milk powder, shrikhand, pure ghee, malai, preserved, dried and cooked fruits, dry fruits, pulps chutney, vegetables, jellies, jams, fruit sauces, edible oils, fats, refined vegetable oil and vanaspati oil, potato chips, potato crisps (wafers), salad dressings, soups, soyabean preparation, mayonnaise, gelatin for food, milk jelly, marmalade dairy products and canned products


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