Registered

NAMASTE INDIA AB SNACK TIME KO BANAO SHAKE TIME
Application No
4190345 		Application Date
29-05-2019 		Class
29
Proprietor
NIF PRIVATE LIMITED 		Used Since
01-04-2008 		Valid Upto
29-05-2029
Journal No
2038-0 		Journal Date
07-02-2022
Description
[CLASS:29] Milk and Milk products.


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