Refused NAMASTE INDIA |
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Application No 2847483 |
Application Date 21-11-2014 |
Class 43 |
Proprietor NIF PRIVATE LIMITED |
Used Since 01-04-2007 |
Valid Upto --- |
Journal No - |
Journal Date --- |
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Description SERVICES FOR PROVIDING FOOD AND DRINK; TEMPORARY ACCOMMODATION; INCLUDED IN CLASS 43 |
Some PAST Judgements / Case Laws containing "NAMASTE INDIA" |
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