Registered

NAMASTE INDIA
Application No
2223477 		Application Date
21-10-2011 		Class
31
Proprietor
NIF PRIVATE LIMITED 		Used Since
--- 		Valid Upto
21-10-2021
Journal No
1843-0 		Journal Date
02-04-2018
Description
CATTLE FEEDS, CATTLE FOODS, FISH FEEDS, PRAWN FEEDS, AQUA FEEDS, POULTRY FEEDS, TIGER FEEDS, GOAT FEEDS, AGRICULTURAL, HORTICULTURAL AND FORESTRY PRODUCTS, NURSERY AND GRAINS NOT INCLUDED IN OTHER CLASSES, LIVE ANIMALS, FRESH FRUITS AND VEGETABLES, FRESH BEANS, SEEDS, NATURAL PLANTS INCLUDING VINE PLANTS AND FLOWERS, FOODSTUFFS FOR ANIMALS AND BIRDS, POULTRY, MALT AND MALT EXTRACTS, LITTERS, HYBRID SEED AGRICULTURE INPUTS, BETAL NUT (CHIPS), BARLEY, NUTS (FRUITS), BRAN, OIL CAKE SEASAME, KATHA AND PAN MASALA


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