Registered

NAMASTE INDIA
Application No
2059381 		Application Date
26-11-2010 		Class
31
Proprietor
NIF PRIVATE LIMITED 		Used Since
--- 		Valid Upto
26-11-2030
Journal No
1814-0 		Journal Date
11-09-2017
Description
AGRICULTURAL. HORTICULTURAL AND FORESTRY PRODUCTS AND GRAINS NOT INCLUDED IN OTHER CLASSES, LIVING ANIMALS, CHICKEN, CHICKS AND ROOSTERS AND HATCHING EGGS, FRESH FRUITS AND VEGETABLES, SEEDS. LIVE PLANTS ANDFLOWERS, FOODSTUFFS FOR ANIMALS. MAL, BETAL NUT POWDER, FLAVOURED SUPARI, MOUTH FRESHNER, PAN MASALA.


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