Removed

MUK
Application No
897194 		Application Date
12-01-2000 		Class
5
Proprietor
RALLIS INDIA LIMITED 		Used Since
--- 		Valid Upto
12-01-2010
Journal No
1328-5 		Journal Date
30-03-2005
Description
PESTICIDES INCLUDING INSECTICIDES, FUNGICIDES, WEEDICIDES, HERBICIDES AND PREPARATIONS FOR KILLING WEEDS AND DESTROYING VERMIN


Some PAST Judgements / Case Laws containing "MUK"

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