Registered

Morisons* babydreams THE CHOICE OF SMART MUMS
Application No
3215902 		Application Date
20-03-2016 		Class
3
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
29-06-2011 		Valid Upto
20-03-2026
Journal No
1814-0 		Journal Date
11-09-2017
Description
BABY POWDER, BABY HAND SOAP, TALC, BABY OIL, BABY LOTION, BABY WIPES, BABY WIPES FOR COSMETIC USE,COTTON WOOL AND COTTON BUDS FOR COSMETIC USE, ALL PURPOSE COTTON BUDS FOR PERSONAL USE, BATH SOAP, COSMETIC SOAP, SOAP PRODUCTS, BEAUTY SOAP, LAUNDRY SOAP, SKIN SOAP, ANTIBACTERIAL SOAP,DISINFECTANT SOAP, FACIAL SOAP,COSMETIC SOAP, TOILET SOAPS, SOAPS FOR BABIES, SOAPS FOR PERSONAL USE,FACIAL POWDER,COSMETIC POWDER, BATH POWDER, BODY POWDER, TOILET POWDER, MAKE UP POWDER, CREAMY POWDER, TACUM POWDER FOR COSMETIC PURPOSE, BATH POWDER FOR COSMETIC USE, COSMETIC POWDER CREAMS & LOTIONS


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