Registered

Morisons* babydreams THE CHOICE OF SMART MUMS
Application No
3228746 		Application Date
05-04-2016 		Class
28
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
01-02-2014 		Valid Upto
05-04-2026
Journal No
1769-0 		Journal Date
31-10-2016
Description
TOYS, TOY WHEELBARROW, WHEELS FOR TOY VEHICLES, FOUR WHEELED TOY VEHICLE, PEDAL PROPELLED WHEELED TOYS, CHILDREN’S FOUR WHEELED TOY VEHICLE, RATTLES (TOYS), RATTLES (PLAYTHINGS), BABY RATTLES, BABY RATTLES INCORPORATING TEETHING RINGS


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