Registered

Morisons* babydreams THE CHOICE OF SMART MUMS
Application No
3215904 		Application Date
20-03-2016 		Class
20
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
21-11-2012 		Valid Upto
20-03-2026
Journal No
1764-0 		Journal Date
26-09-2016
Description
BABY CHANGING MAT, MAT, BABY COT, BABY CRIB, BABY FURNITURE, BABY CRADLE,NURSING PILLOW, BABY ON BOARD, BABY CARRY BED, BED, BABY BOUNCERS, BABY CHANGING PLATFORMS, BABY HEAD SUPPORT CUSHIONS, SUPPORT PILLOWS FOR BABIES IN CAR SEATING AND CAR SAFETY SEATS, PORTABLE BABY BATH SEATS FOR USE IN BATH TUBS


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