Registered

MORISONS* BABY DREAMS THE CHOICE OF SMART MUMS
Application No
3235438 		Application Date
17-04-2016 		Class
24
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
22-10-2014 		Valid Upto
17-04-2026
Journal No
1769-0 		Journal Date
31-10-2016
Description
FACE TOWEL, TEXTILE FACE TOWEL, FACE TOWELS OF TEXTILE, FACE CLOTHES OF TOWELING, HOUSEHOLD LINEN INCLUDING FACE TOWELS, NETS (MOSQUITO), MOSQUITO NETS, INSECTICIDE TREATED MOSQUITO NETS, BABY MOSQUITO NET


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