Registered

Morisons baby dreams
Application No
4181263 		Application Date
20-05-2019 		Class
5
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
01-01-1971 		Valid Upto
20-05-2029
Journal No
1909-0 		Journal Date
08-07-2019
Description
DISPOSABLE BREAST PADS WITH LEAKGUARD, WASHABLE NURSING PADS, MEDICATED DENTIFRICES, MEDICATED TOOTH WHITENING PEN, MEDICATED COSMETICS, FOOD FOR BABIES, DISINFECTANTS, ROOM DEODORANTS, DEODORISING ROOM SPRAYS AND MEDICINAL, PHARMACEUTICALS, VETERINARY AND SANITARY PREPARATIONS


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