Registered

Morisons baby dreams
Application No
4181269 		Application Date
20-05-2019 		Class
28
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
01-02-2014 		Valid Upto
20-05-2029
Journal No
1909-0 		Journal Date
08-07-2019
Description
[CLASS:28] TOYS, TOY WHEELBARROW, WHEELS FOR TOY VEHICLES, FOUR WHEELED TOY VEHICLE, PEDAL PROPELLED WHEELED TOYS, CHILDREN’S FOUR WHEELED TOY VEHICLE, RATTLES (TOYS), RATTLES (PLAYTHINGS), BABY RATTLES, BABY RATTLES INCORPORATING TEETHING RINGS, GYMNASTIC AND SPORTING ARTICLES

Associated Trademarks
  Morisons* babydreams THE CHOICE OF SMART MUMS, Class 28,   Registered


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