Registered

Morisons baby dreams
Application No
4181266 		Application Date
20-05-2019 		Class
25
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
01-12-2013 		Valid Upto
20-05-2029
Journal No
1909-0 		Journal Date
08-07-2019
Description
BABY CLOTHING AND BABY APPARELS INCLUDING APPARELS GIFT SET, ONESIES, HOODED TERRY TOWELS, BABY BOOTEES, SANDALS AND SHOES MADE UP OF CLOTHES AND DENIM, CRUMB CATCHER BIBS, BABY ROMPERS, BABY HOODED CLOTH WRAPS, BABY CAPS, MITTENS AND BOOTEES SET, BABY CLOTH WRAP, BABY DRY ROBE, BABY CLOTHING TOP & BOTTOM SET & BIBS, HEADGEAR, BELTS, GLOVES, HOSIERY


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