Marked for Exam

Morisons baby dreams
Application No
4466644 		Application Date
07-03-2020 		Class
24
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
22-10-2014 		Valid Upto
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Journal No
- 		Journal Date
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Description
FACE TOWEL, COTTON FACE TOWEL, TEXTILE FACE TOWEL, FACE TOWELS OF TEXTILE, FACE CLOTHES OF TOWELING, BATH TOWELS, HOUSEHOLD LINEN INCLUDING FACE TOWELS, MOSQUITO NETS, INSECTICIDE TREATED MOSQUITO NETS, BED COVERS, COMFORTERS (BEDDING), BABY BLANKETS, CHILDREN’S PILLOWCASES, CHILDREN BED SHEETS


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