Registered

Morisons baby dreams
Application No
4181264 		Application Date
20-05-2019 		Class
21
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
07-03-2006 		Valid Upto
20-05-2029
Journal No
1909-0 		Journal Date
08-07-2019
Description
TOOTH BRUSHES, BABY COMB, HAIR BRUSH, HAIR BRUSH & COMB SET, SOFT TOUCH TOY POWDER PUFF, PREMIUM POWDER PUFF, SHAVING BRUSH, TONGUE CLEANERS, HOUSEHOLD OR KITCHEN UTENSILS AND CONTAINERS, SPONGES


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