Accepted & Advertised

MORISONS BABY DREAMS
Application No
3084440 		Application Date
21-10-2015 		Class
21
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
01-05-2007 		Valid Upto
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Journal No
1930-0 		Journal Date
02-12-2019
Description
ALL KINDS OF TOOTH BRUSHES INCLUDING ROTATING BRUSH, FINGER TOOTH BRUSH, SHINY TEDDY TOOTH BRUSH, SHINY BRIGHT TOOTH BRUSH, SHINY CATERPILLAR KIDS TOOTH BRUSH, SHINY ASTRO KIDS TOOTH BRUSH, SPARKLE – BRUSH, LONG HANDLE SPARKLE BRUSH, BABY COMB, HAIR BRUSH, HAIR BRUSH & COMB SET, SOFT TOUCH TOY POWDER PUFF, PREMIUM POWDER PUFF, MILK POWDER CONTAINER


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