Registered Morisons |
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Application No 2765638 |
Application Date 01-07-2014 |
Class 3 |
Proprietor J.L. MORISON (INDIA) LTD. |
Used Since 14-12-2005 |
Valid Upto 01-07-2024 |
Journal No 1853-0 |
Journal Date 11-06-2018 |
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Description Soaps, Perfumery, Essential Oils, Cosmetics, Hair Lotions and Dentifrices. |
Some PAST Judgements / Case Laws containing "Morisons" |
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