Registered MORISONS |
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Application No 3165043 |
Application Date 21-01-2016 |
Class 25 |
Proprietor J. L. MORISON (INDIA) LIMITED |
Used Since 01-12-2013 |
Valid Upto 21-01-2026 |
Journal No 1876-0 |
Journal Date 19-11-2018 |
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Description BABY ONESIES, HOODED TERRY TOWELS, BABY BOOTEES SANDALS AND SHOES MADE UP OF CLOTHES AND DENIM, CRUMB CATCHER BIBS, BABY ROMPERS, BABY HOODED CLOTH WRAPS, BABY CAPS, MITTENS AND BOOTEES SET, BABY CLOTH WRAP, BABY DRY ROBE, BABY COTHING TOP & BOTTOM SET, BIBS INCLUDED IN CLASS 25 |
Some PAST Judgements / Case Laws containing "MORISONS" |
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