Registered Morisons* |
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Application No 4061193 |
Application Date 18-01-2019 |
Class 18 |
Proprietor J. L. MORISON (INDIA) LIMITED |
Used Since 21-11-2012 |
Valid Upto 18-01-2029 |
Journal No 1891-0 |
Journal Date 04-03-2019 |
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Description BABY CARRIER, BAGS, DIAPER BAGS, COSMETIC BAG, OTHER BAGS, SHOPPING BAG, WHEELED BAG, TOTE BAG, SPORTS BAG, GAME BAG, TOWELING BAGS, TEXTILE SHOPPING BAGS, FEED BAG, SLING BAG, TRAVEL BAGGAGE, BAGS FOR PACKAGING, BAGS FOR SHOPPING. |
Some PAST Judgements / Case Laws containing "Morisons*" |
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