Registered

MORISONS
Application No
3010853 		Application Date
16-07-2015 		Class
10
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
01-04-1981 		Valid Upto
16-07-2025
Journal No
1807-0 		Journal Date
24-07-2017
Description
FEEDERS, FEEDING CUPS, FEEDING SET, NIPPLE, DIGITAL THERMOMETER, NIPPLE THERMOMETER, MEDICINE DROPPER, BREAST PUMPS, SILICONE NIPPLE SHIELD, NIPPLE PULLER, SILICONE TEETHER, SILICONE SOOTHER, TEETHER, SIPPER WITH STRAW, BOTTLE COVER


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