Registered

Morisons*- baby dreams- THE CHOICE OF SMART MUMS
Application No
4271165 		Application Date
21-08-2019 		Class
3
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
14-12-2005 		Valid Upto
21-08-2029
Journal No
1921-0 		Journal Date
30-09-2019
Description
COSMETICS, PERFUMES, DEODORANTS, BABY OIL, ESSENTIAL OILS, BABY POWDER, TALC, TALCUM POWDER, SOAPS AND DETERGENTS, BABY LOTION, BABY CREAM, NON-MEDICATED DIAPER RASH CREAM, SHAMPOO, TOOTHPASTE, BABY WIPES, BABY BODY MILK, BODY WASH, BATH GEL, SUNSCREEN LOTIONS, ALL PURPOSE CLEANERS, LAUNDRY DETERGENTS, DETERGENT SOAP, COTTON WOOL AND COTTON BUDS FOR COSMETIC USE, ALL PURPOSE COTTON BUDS FOR PERSONAL USE, NON-MEDICATED DENTIFRICES AND MOUTHWASHES


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