Marked for Exam

MOBY
Application No
4453087 		Application Date
25-02-2020 		Class
10
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
FEEDING BOTTLES, FEEDING CUPS FOR MEDICAL PURPOSES, COVERS FOR FEEDING BOTTLES, COVERS FOR BABY FEEDING BOTTLES, NON-SPILL MEDICINE SPOONS FOR INFANTS, NIPPLE PROTECTORS, FEEDING BOTTLE NIPPLES, BABY BOTTLE NIPPLES, NIPPLES FOR FEEDING BOTTLES, NIPPLES FOR BABIES' BOTTLES, NIPPLE SHIELDS FOR PERSONAL USE, THERMOMETER FOR MEDICAL USE, DROPPERS FOR MEDICAL PURPOSES, DROPPERS FOR ADMINISTERING MEDICINE, DEVICES FOR NURSING INFANTS, BREAST PUMPS, INSTRUMENTS FOR EXTRACTING HUMAN BODY FLUIDS, PUMPS FOR MEDICAL USE IN THE EXTRACTION OF LIQUIDS, BREAST MILK STORAGE BOTTLES, SILICONE PROSTHETIC DEVICES, SILICONE PROSTHETIC IMPLANTS, SILICONE PREPARATIONS FOR COSMETIC IMPLANTATION, SILICONE GEL SHEETING FOR THE TREATMENT OF SCARS, PACIFIERS FOR BABIES, BABY FEEDING PACIFIERS, FEEDING AIDS AND PACIFIERS, TEETHING RINGS, TEETHING RINGS INCORPORATING BABY RATTLES, TEETHING SOOTHERS, DUMMIES [BABY SOOTHERS], NASAL ASPIRATOR.


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