Registered

MINAR
Application No
1204063 		Application Date
04-06-2003 		Class
29
Proprietor
M/S RSPL LTD. 		Used Since
--- 		Valid Upto
04-06-2023
Journal No
1323-0 		Journal Date
06-12-2004
Description
DAIRY PRODUCTS, MILK-BASED BEVERAGES, MILK SHAKE, POTATO CHIPS, JELLIES, JAMS, PICKLES, PRESERVED DRIED AND COOKED FRUITS AND VEGETABLES, READYMADE DISHES AND FROZEN OR DEHYDRATED PRESERVES, PROTEIN PREPARATIONS FOR FOOD, MEAT, FISH, POULTRY AND GAME, MEAT EXTRACTS, EDIBLE OILS AND FATS, PRESERVES AND PICKLES ALL BEING GOODS INCLUDED IN CLASS 29, FRUITS IN POWDER FORM, FRUIT PULPCONCENTRATES, CHEESE, POTATO CHIPES, SOUP EXTRACTS AND POWDER SOUPS, VEGETABLE SOUP PREPARATIONS INCLUDED IN CLASS 29.


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