Registered

magari
Application No
2991256 		Application Date
19-06-2015 		Class
11
Proprietor
HSIL LIMITED 		Used Since
02-06-2015 		Valid Upto
19-06-2025
Journal No
1756-0 		Journal Date
01-08-2016
Description
SANITARY WARE PRODUCTS MADE FROM CERAMIC, PVC OR OTHER MATERIALS, CP FITTINGS INCLUDING FAUCETS, MIXERS, CISTERNS, SHOWER AND ASSOCIATED FITTINGS, SHOWER ENCLOSURES, CUBICLES, PANELS AND SHOWER TRAYS, BATHTUBS AND WHIRLPOOL BATH AND OTHER BATHROOM SANITARY AND PLUMBING ITEMS, ELECTRIC STORAGE WATER HEATER, ELECTRIC INSTANT WATER HEATER, SOLAR WATER HEATER, ELECTRIC ROOM HEATER, WATER PURIFIER, WATER SOFTENER, KITCHEN CHIMNEYS, HOBS FALLING IN CLASS 11


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