Registered MADMAMBA |
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Application No 2974204 |
Application Date 28-05-2015 |
Class 28 |
Proprietor LEAYAN GLOBAL PVT. LTD. |
Used Since --- |
Valid Upto 28-05-2025 |
Journal No 1802-0 |
Journal Date 19-06-2017 |
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Description SPORT SHOES |
Some PAST Judgements / Case Laws containing "MADMAMBA" |
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