Registered

MACWEL REALTY (DEVICE OF LEAF)
Application No
2837035 		Application Date
05-11-2014 		Class
37
Proprietor
MACWEL INFOSYSTEMS PRIVATE LIMITED 		Used Since
11-05-2012 		Valid Upto
05-11-2024
Journal No
1798-0 		Journal Date
22-05-2017
Description
BUILDERS AND DEVELOPERS OF LAND, CONSTRUCTION AND INSTALLATION SERVICES


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