Registered

Logo
Application No
3087265 		Application Date
27-10-2015 		Class
45
Proprietor
PHOTO CONCIERGE PRIVATE LIMITED 		Used Since
30-01-2015 		Valid Upto
27-10-2025
Journal No
1766-0 		Journal Date
10-10-2016
Description
LICENSING OF INTELLECTUAL PROPERTY, NAMELY, REPRODUCTION RIGHTS FOR IMAGES, PHOTOGRAPHS, STOCK PHOTOGRAPHS, ARCHIVAL PHOTOGRAPHS, ART REPRODUCTIONS, FILM, VIDEO, GRAPHIC DESIGNS, NEWS IMAGES, AUDIO DATA; LICENSING OF IMAGES, PHOTOGRAPHS, STOCK PHOTOGRAPHS, ARCHIVAL PHOTOGRAPHS, ART REPRODUCTIONS, FILM, VIDEO, GRAPHIC DESIGNS, NEWS IMAGES, AUDIO DATA.


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