Registered

Logo
Application No
3087265 		Application Date
27-10-2015 		Class
41
Proprietor
PHOTO CONCIERGE PRIVATE LIMITED 		Used Since
30-01-2015 		Valid Upto
27-10-2025
Journal No
1766-0 		Journal Date
10-10-2016
Description
DIGITAL IMAGING SERVICES; CONSULTANCY SERVICES IN THE FIELD OF PHOTOGRAPHY; PHOTOGRAPHY SERVICES; PROVIDING AN ONLINE NON-DOWNLOADABLE SEARCHABLE DATABASE OF PHOTOGRAPHS, ARCHIVAL PHOTOGRAPHS, STOCK PHOTOGRAPHS, PHOTOGRAPHY PICTORIAL IMAGES, IMAGES, STILL IMAGES, MOVING IMAGES, NEWS IMAGES, PICTURES, ART REPRODUCTIONS, GRAPHIC DESIGNS, FILM, VIDEO, AUDIO DATA, MUSICAL SOUND RECORDINGS, MULTIMEDIA RECORDINGS, PROVIDING PHOTO AND VIDEO GALLERIES VIA A GLOBAL COMPUTER NETWORK.


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