Registered LOGO |
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Application No 2961914 |
Application Date 12-05-2015 |
Class 22 |
Proprietor VAIBHAVLAXMI SPINNING MILLS LTD |
Used Since 28-07-1995 |
Valid Upto 12-05-2025 |
Journal No 1808-0 |
Journal Date 31-07-2017 |
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Description Cotton (Raw), Cotton waste (flock) for padding and stuffing, raw cotton, raw fibrous textile, raw linen (flax), raw or treated wool, raw silk, rope ladders, ropes (car towing), ropes, not of metal, textile fibers, textile (Raw Fibrous), Thread (not of metal), for wrapping or binding |
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