Registered LAZA |
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Application No 1742479 |
Application Date 13-10-2008 |
Class 5 |
Proprietor VILBERRY HEALTHCARE PVT. LTD |
Used Since 15-03-2001 |
Valid Upto 13-10-2028 |
Journal No 1427-0 |
Journal Date 01-11-2009 |
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Description MEDICINAL AND PHARMACEUTICAL PREPARATIONS |
Some PAST Judgements / Case Laws containing "LAZA" |
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