Registered KRTI 4.0 |
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Application No 3930540 |
Application Date 30-08-2018 |
Class 38 |
Proprietor INFOSYS LIMITED |
Used Since --- |
Valid Upto 30-08-2028 |
Journal No 1875-0 |
Journal Date 12-11-2018 |
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Description REAL TIME ELECTRONIC TRANSMISSIONS OF MESSAGES; PROVIDING INTERACTIVE ACCESS TO TEXT, GRAPHICS AND MULTIMEDIA INFORMATION VIA ELECTRONIC COMMUNICATIONS AND ANALOGUE AND DIGITAL TRANSMISSIONS, TELECOMMUNICATION SERVICES; MAKING TELECOMMUNICATION NETWORKS AVAILABLE; DISPATCHING MESSAGES, INFORMATION AND DATA VIA COMPUTER LINES; DATA COMMUNICATION SERVICES; SERVICES FOR THE TRANSMISSION, PROVISION FOR DISPLAY OF INFORMATION FOR BUSINESS OR DOMESTIC PURPOSES FROM A COMPUTER STORED DATA BANK OR VIA THE INTERNET; COMPUTER AIDED TRANSMISSION OF MESSAGES AND IMAGES; COMMUNICATION TO THE INTERNET; PROVIDING E-COMMERCE PLATFORMS; INFORMATION AND CONSULTANCY REFERRING TO ALL AFORESAID SERVICES; PROVIDING USER RIGHT AND USER ACCESS TO DATABASES AND COMPUTER NETWORKS; WEBCASTING; ELECTRONIC BULLETIN BOARD SERVICES (TELECOMMUNICATIONS SERVICES); PROVIDING INTERNET CHAT SERVICES; TRANSMISSION OF VOICE/IMAGES/TEXT/COMPUTER DATA; TELECOMMUNICATION USING COMPUTER TERMINALS; ELECTRICAL COMMUNICATION BY VOICE/IMAGES USING COMPUTER TERMINALS; PROVIDING ACCESS TO A GLOBAL NETWORK SERVICE; NON-ELECTRONIC STORAGE OF MESSAGE, DATA AND DOCUMENTS; TELECOMMUNICATION (EXCLUDING BROADCASTING); BROADCASTING; NEWS SERVICES FOR COMMUNICATION MEDIA; CONSULTANCY IN THE FIELD OF COMMUNICATION NETWORKS; PROVIDING INFORMATION IN THE FIELD OF THE INTERNET AND OTHER COMPUTER TELECOMMUNICATION NETWORKS; ELECTRONIC MAIL; TRANSMISSION OF DIGITAL FILES. |
Some PAST Judgements / Case Laws containing "KRTI 4.0" |
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